Section 9(2)(xxvii) in The Rajasthan Agricultural Produce Markets Act, 1961

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State of Rajasthan - Subsection

Section 9(2)(xxvii) in The Rajasthan Agricultural Produce Markets Act, 1961

(xxvii)collect and maintain information in respect of production, sale, storage, processing, prices and movement of agricultural produce and disseminate such information as directed by the Director; and

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State of Rajasthan - Subsection

Section 9(2)(xxvii) in The Rajasthan Agricultural Produce Markets Act, 1961