Karnataka High Court
Vijay vs Sanu on 5 June, 2012
Author: Ram Mohan Reddy
Bench: Ram Mohan Reddy
IN THE HIGH COURT OF IKARNATARA
CIRCUIT BENCH AT DHARWAD
DATED THIS NH E 3111 DAY OF JUNE., 2012
.
BEFORE THE HON'BLE MRJUSTICE RAM MOHAN REDDY RSS.NO, ..3jaQQøjflCjN,jJ BETWEEN:
VIJAY 5/0 RAIVIA BAND VS LIKAP AGED ABOUT 43 YRS 0CC FISHEEIMAN R/O. BELEKERI TQ ANKOLA, DIST UVSAPA KANNADA, APPELLANT (EY SRI VIGHNESH WAR S. SHASTRI, ADO) S.ANU S0 GANESH IKHARVI SI:NCE DECEASED BY HIS LRS
1. SMT. GULABI SANLI BANAVALIKAR AGED AHL;UT 58 YRS F/AT B HAVIKERI, BELEKERI, ANKOLA, DIST UAVARA KANNALA.
2. SMT. ANASUYA CHOLAYYA ASNOTIKAR AGED ABOUT 36 YRS P/AT HHAVIKEPI BELEKERI.
.ANKOLA, 131ST
3. SRI SORES 411113 BAND/AL/Ic AGED AR. JLT 36 \13 BHAVIKEPI BELL/K 4P1 Al •.KOLA, 131ST UT/PAPA ION/U/ADA.
4 SlAT. JAYANTI D/G SANU I3AN.AVALIKAR 4TT 4H(flhi R' fl I3H4VKIRI 3ELJCFRI N 14 1 1'Ft' A P4NN4 A SlI uUb It A Fl 1130 TJOYR' AIBHA1kPR SF! 'FFRI 4'4K)L )51t'IUiLN A ,lc UMY4 S i'1t ILe1ixua GLl) ABOL 128 YRS R A! SHAVIKERI, BFLFKERI 'lCO D13I IiIRAFW i41 4 SI \4GRA3 SANUBAb. V 1F4 CshD ILC UI NYR R UBHA%IKFRIEF KFRI '11)14 '1 1 R '1 R M4IU I S ' 3 1Vl .
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1 :'4' .1-ft •'c;tre !itLI,,?'pF)'s$, P. JUDGMEN7 Then is nn repiwntation.
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