Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act] State of Assam - Subsection Section 3(1)(bb) in The Assam Amusements and Betting Tax Act, 1939 (bb)In the case of casual show other than those covered by clause (a), twelve and a half per centum of such payment,