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State of Uttar Pradesh - Section

Section 14 in The U.P. Private Forests Rules, 1950

14. Submission of report by Collector to Government.

- If no objection is presented under clause (c) of sub-section (1) of Section 17 or if such objection is presented and finally disposed of under Section 18, the Collector shall send a report to Government together with a copy of the orders passed by him on the objection, if any, to enable Government, to issue a notification under sub-section (3) of Section 18.