Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 6B in Andhra Pradesh Scheduled Areas Land Transfer Regulation, 1959 6B. Offences under Regulation to be cognizable. - Notwithstanding anything in the Code of Criminal Procedure, 1898, all offences under this Regulation shall be cognizable.]
