Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Uttar Pradesh - Subsection Section 24(c) in The U.P. Forest (Timber-Transit on Yamuna, Tons and Pabar Rivers) Rules, 1963 (c)On all stranded timber which due to floods is not caught at the boom but salved down below and rafted to Yamuna Nagar, half the rate under (a) above;
