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Karnataka High Court

The State Of Karnataka vs Vinod Goel S/O Madanlal Goel on 17 December, 2009

Author: Anand Byrareddy

Bench: Anand Byrareddy

1
IN THE HIGH COURT OF KARNATAKA AT BANGALORE

DATED THIS THE 17"' DAY OF DECEMBER. 

BEFORE:

THE HON'BLE MR. JUSTICE ETVAND  V': ''

Writ Petition No.9614 of 2.0081-(KWQCPCJD  4"  ff-E ~ 7

BETWEEN:

1.

THE STATE OF KARNATAKA.r"" - V REP. BY THE CHIEF' sE::RETARY" ~ « _ M.S. BUILDING, VIDHANA-VEEEH1 _T * BENGALOORU--56O 001- ._ J i '

2. THE PRINC.IPA_L"SEC=.RETARY FOREST...E7CO1£;OGY.VANI3:. j V ENVIRQNMENT'135;EPARTMEN'1"_ " V GOVT. I€M";€,NATA'KAD"~.D_' 'a M S 1ELTI.LI;I.NG';'1?';1DHANA VEEEEII' BENGALOQRU --'156o40'o..1_

3. THE--DEPU'FYCONSEi?V}"x'I7C)R OF 'I'UMAKU'RU T DIVVE-.SION,' "

'PUMAKUR. '

4." A EOREET OFFICER " ~ 'RANGE ~ PETIFIONERS . H Hanumantharayappa, HCGP] . 'VINOD GOEL _ AGED ABOUT 49 YEARS ' _s/=0' MADANLAL GOEL '~ =~I>RQPR1E'r0R VHHANUMANSINGH MINES ' "~_#408, 12TH MANIN, RMV EXTE. ' ~ , ..SAI).ASHIVANAGAR BENGALOORU ---- 560 008. RES3'OE\¥DENT {By Sri M Vinaya Keerthy, Adv.] 6 4

4. In View of this deveiopment, it would be unnece-ssary for this court to issue any directions. submission of the leaned counsei for the Z V' d the suits will now be disposed of in ternrisoijf the: K7 issued by the division Bench in -the wiiid"peiitiioiiiooéssfsrrédxA' to above, this Writ petition is of. 2 AN/--