Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39(12)] [Section 39] [Entire Act] State of Jharkhand - Subsection Section 39(12)(d) in The Jharkhand State Agricultural University Act, 2000 (d)The leave salaries of both gazetted officers and non-gazetted officers will be paid by the respective University out of its funds.