Madhya Pradesh High Court
Onkar Lal Patidar vs Public Health Engineering Department on 28 February, 2018
HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE
Writ Petition No.6414/2017
(Onkar Lal Patidar Vs. State of M. P. and Others)
-1-
Indore, dated 28/02/2018
Shri K. C. Raikwar, learned counsel for the petitioner.
Issue notice to the respondents on payment of process fee
within seven days.
List the matter on 20/06/2018 .
(S. C. SHARMA) JUDGE Tej Digitally signed by Tej Prakash Vyas Date: 2018.02.28 18:09:31 +05'30'