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Madhya Pradesh High Court

Onkar Lal Patidar vs Public Health Engineering Department on 28 February, 2018

HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE
                            Writ Petition No.6414/2017
                      (Onkar Lal Patidar Vs. State of M. P. and Others)

                                            -1-

Indore, dated 28/02/2018

          Shri K. C. Raikwar, learned counsel for the petitioner.

          Issue notice to the respondents on payment of process fee

within seven days.

List the matter on 20/06/2018 .

(S. C. SHARMA) JUDGE Tej Digitally signed by Tej Prakash Vyas Date: 2018.02.28 18:09:31 +05'30'