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[Cites 0, Cited by 0] [Section 94B] [Entire Act]

State of Karnataka - Subsection

Section 94B(2) in Karnataka Land Revenue Act, 1964

(2)The provisions of the first proviso, second proviso, including the table and the Explanation in sub-section (4) and of sub-sections (5) and (6) of section 94A shall apply mutatis mutandis in respect of the grant of land made under sub-section (1).