Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(l) in Orissa Entry Tax Act, 1999 (l)[***] [Omitted 'Sales Tax Act' means the Orissa Sales Tax Act, 1947' by Act No. Orissa 10 of 2005, dated 9.9.2005.]
