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Gauhati High Court

Page No.# 1/4 vs Gossnier Evangelical Lutheran Church ... on 14 February, 2025

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                          Page No.# 1/4

GAHC010279962024




                                                                    2025:GAU-AS:1568

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : I.A.(Civil)/278/2025

            JOSEPH KANDULNA
            S/O LATE MATIDAS KANULNA, PRESIDENT AND SECRETARY, IMMANUEL
            JUNIOR COLLEGE, BAMUNI HILLS, NEW KALIBARI, TEZPUR, MOUZA-
            MAHABHAIRAB, P.O. AND P.S.-TEZPUR, DIST-SONITPUR



            VERSUS

            GOSSNIER EVANGELICAL LUTHERAN CHURCH AND 4 ORS
            CENTRAL COUNCIL OFFICE, MAIN ROAD, RANCHI, JHARKHAND, HAVING
            SEVERAL DIOCESES ALL OVER INDIA INCLUDING THE NORTH EAST
            DIOCESE HAVING ITS OFFICE AT BAMUNI HILLS, NEW KALIBARI,
            TEZPUR, P.O. AND P.S.-TEZPUR, MOUZA-MAHABHAIRAB, DIST-
            SONITPUR, TEZPUR, ASSAM, REPRESENTED BY ITS GENERAL
            SECRETARY MRS SUJAYA KUJUR, W/O MR. SUBIR KUJUR, GENERAL
            SECRETARY OF GOSSNER EVANGELICAL LUTHERAN CHURCH, CENTRAL
            COUNCIL OFFICE, MAIN ROAD, RANCHI, JHARKHAND



Advocate for the Petitioner   : MD A SAHAD,

Advocate for the Respondent : ,




             Linked Case : CRP(IO)/455/2024

            JOSEPH KANDULNA
            S/O LATE MATIDAS KANULNA
             PRESIDENT AND SECRETARY
                                                    Page No.# 2/4

IMMANUEL JUNIOR COLLEGE
BAMUNI HILLS
NEW KALIBARI
TEZPUR
MOUZA- MAHABHAIRAB
P.O. AND P.S.-TEZPUR
DIST-SONITPUR


VERSUS

GOSSNIER EVANGELICAL LUTHERAN CHURCH AND 4 ORS
CENTRAL COUNCIL OFFICE
MAIN ROAD
RANCHI
JHARKHAND
HAVING SEVERAL DIOCESES ALL OVER INDIA INCLUDING THE NORTH
EAST DIOCESE HAVING ITS OFFICE AT BAMUNI HILLS
NEW KALIBARI
TEZPUR
P.O. AND P.S.-TEZPUR
MOUZA-MAHABHAIRAB
DIST- SONITPUR
TEZPUR
ASSAM
REPRESENTED BY ITS GENERAL SECRETARY MRS SUJAYA KUJUR
W/O MR. SUBIR KUJUR
GENERAL SECRETARY OF GOSSNER EVANGELICAL LUTHERAN CHURCH
CENTRAL COUNCIL OFFICE
MAIN ROAD
RANCHI
JHARKHAND

2:NOWEL JOJOWAR
S/O LATE MARTIN JOJWAR
 EX-GENERAL SECRETARY
 GOSSNER EVANGELICAL LUTHERAN CHURCH
 CENTRAL COUNCIL OFFICE
 MAIN ROAD
 RANCHI
 JHARKHAND

3:DR. NELSON LAKRA
S/O LATE MOSES LAKRA
EX-MODERATOR
GOSSNER EVANGELICAL LUTHERAN CHURCH
RANCHI
C/O GEL CHURCH
                                                              Page No.# 3/4

          GHAGRA SANTIPUR
          P.O.-GHGRA SANTIPUR
          VIA DHEKIAJULI
          DIST-SONITPUR
          ASSAM

          4:NIRMAL BHUYAN
          S/O LATE JOHAN BHUYAN
          BISHOP
          NORTH EAST DIOCESE
          BAMUNI HILLS
          NEW KALIBARI
          TEZPUR
          MOUZA - MAHABHAIRAB
          P.O. AND P.S.-TEZPUR
          DIST- SONITPUR
          ASSAM

          5:ISHWAR DUTT KANDULNA
          S/O LATE HARMEN KANDULNA
          THE SECRETARY GENERAL
          GOSSNER EVANGELICAL LUTHERAN CHURCH
          RANCHI
          CENTRAL COUNCIL OFFICE
          MAIN ROAD
          RANCHI
          JHARKHAND
          ------------


Advocate for the applicant(s): Md. A Sahad


Advocate for the respondent(s): X X


                                 BEFORE
               HON'BLE MR. JUSTICE DEVASHIS BARUAH
                                      ORDER

14.02.2025 Heard Md. A Sahad, the learned counsel appearing on behalf of the Page No.# 4/4 applicant/petitioner.

2. By this interlocutory application, the applicant/petitioner seeks to withdraw the accompanying revision petition with liberty to file afresh.

3. Taking into account the above, the instant application seeking withdrawal of the accompanying revision petition being CRP (IO)No.455/2024 stands allowed.

4. Liberty as prayed for is granted to file afresh, if so advised.

5. Interlocutory application accordingly stands disposed of.

JUDGE Comparing Assistant