Gauhati High Court
Page No.# 1/4 vs Gossnier Evangelical Lutheran Church ... on 14 February, 2025
Author: Devashis Baruah
Bench: Devashis Baruah
Page No.# 1/4
GAHC010279962024
2025:GAU-AS:1568
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/278/2025
JOSEPH KANDULNA
S/O LATE MATIDAS KANULNA, PRESIDENT AND SECRETARY, IMMANUEL
JUNIOR COLLEGE, BAMUNI HILLS, NEW KALIBARI, TEZPUR, MOUZA-
MAHABHAIRAB, P.O. AND P.S.-TEZPUR, DIST-SONITPUR
VERSUS
GOSSNIER EVANGELICAL LUTHERAN CHURCH AND 4 ORS
CENTRAL COUNCIL OFFICE, MAIN ROAD, RANCHI, JHARKHAND, HAVING
SEVERAL DIOCESES ALL OVER INDIA INCLUDING THE NORTH EAST
DIOCESE HAVING ITS OFFICE AT BAMUNI HILLS, NEW KALIBARI,
TEZPUR, P.O. AND P.S.-TEZPUR, MOUZA-MAHABHAIRAB, DIST-
SONITPUR, TEZPUR, ASSAM, REPRESENTED BY ITS GENERAL
SECRETARY MRS SUJAYA KUJUR, W/O MR. SUBIR KUJUR, GENERAL
SECRETARY OF GOSSNER EVANGELICAL LUTHERAN CHURCH, CENTRAL
COUNCIL OFFICE, MAIN ROAD, RANCHI, JHARKHAND
Advocate for the Petitioner : MD A SAHAD,
Advocate for the Respondent : ,
Linked Case : CRP(IO)/455/2024
JOSEPH KANDULNA
S/O LATE MATIDAS KANULNA
PRESIDENT AND SECRETARY
Page No.# 2/4
IMMANUEL JUNIOR COLLEGE
BAMUNI HILLS
NEW KALIBARI
TEZPUR
MOUZA- MAHABHAIRAB
P.O. AND P.S.-TEZPUR
DIST-SONITPUR
VERSUS
GOSSNIER EVANGELICAL LUTHERAN CHURCH AND 4 ORS
CENTRAL COUNCIL OFFICE
MAIN ROAD
RANCHI
JHARKHAND
HAVING SEVERAL DIOCESES ALL OVER INDIA INCLUDING THE NORTH
EAST DIOCESE HAVING ITS OFFICE AT BAMUNI HILLS
NEW KALIBARI
TEZPUR
P.O. AND P.S.-TEZPUR
MOUZA-MAHABHAIRAB
DIST- SONITPUR
TEZPUR
ASSAM
REPRESENTED BY ITS GENERAL SECRETARY MRS SUJAYA KUJUR
W/O MR. SUBIR KUJUR
GENERAL SECRETARY OF GOSSNER EVANGELICAL LUTHERAN CHURCH
CENTRAL COUNCIL OFFICE
MAIN ROAD
RANCHI
JHARKHAND
2:NOWEL JOJOWAR
S/O LATE MARTIN JOJWAR
EX-GENERAL SECRETARY
GOSSNER EVANGELICAL LUTHERAN CHURCH
CENTRAL COUNCIL OFFICE
MAIN ROAD
RANCHI
JHARKHAND
3:DR. NELSON LAKRA
S/O LATE MOSES LAKRA
EX-MODERATOR
GOSSNER EVANGELICAL LUTHERAN CHURCH
RANCHI
C/O GEL CHURCH
Page No.# 3/4
GHAGRA SANTIPUR
P.O.-GHGRA SANTIPUR
VIA DHEKIAJULI
DIST-SONITPUR
ASSAM
4:NIRMAL BHUYAN
S/O LATE JOHAN BHUYAN
BISHOP
NORTH EAST DIOCESE
BAMUNI HILLS
NEW KALIBARI
TEZPUR
MOUZA - MAHABHAIRAB
P.O. AND P.S.-TEZPUR
DIST- SONITPUR
ASSAM
5:ISHWAR DUTT KANDULNA
S/O LATE HARMEN KANDULNA
THE SECRETARY GENERAL
GOSSNER EVANGELICAL LUTHERAN CHURCH
RANCHI
CENTRAL COUNCIL OFFICE
MAIN ROAD
RANCHI
JHARKHAND
------------
Advocate for the applicant(s): Md. A Sahad
Advocate for the respondent(s): X X
BEFORE
HON'BLE MR. JUSTICE DEVASHIS BARUAH
ORDER
14.02.2025 Heard Md. A Sahad, the learned counsel appearing on behalf of the Page No.# 4/4 applicant/petitioner.
2. By this interlocutory application, the applicant/petitioner seeks to withdraw the accompanying revision petition with liberty to file afresh.
3. Taking into account the above, the instant application seeking withdrawal of the accompanying revision petition being CRP (IO)No.455/2024 stands allowed.
4. Liberty as prayed for is granted to file afresh, if so advised.
5. Interlocutory application accordingly stands disposed of.
JUDGE Comparing Assistant