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[Cites 0, Cited by 0] [Section 158B] [Entire Act]

Union of India - Subsection

Section 158B(IV) in The Drugs and Cosmetics Rules, 1945

(IV)For issue of license with respect to Saundarya Prasadak (Husane afza/Azhagu Sodhan) the person who applied for license is require to:-