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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(4)(iv) in Rules Regarding Returns of Establishments

(iv)Elections and Selections-General elections-period occupied by them-Selections-bye-election-total number of voter-number of voters who attended polls-number of seats remaining vacant for want of candidates-election or appointment of President or Vice-President Committees-election-representation of minorities-general remarks.