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[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Odisha - Subsection

Section 76(2)(j) in The Orissa Hindu Religious Endowments Act, 1951

(j)the manner in which the accounts of religious institutions shall be audited and published, the time and place of audit and the form and contents of the auditor's report;