Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act] State of Telangana - Subsection Section 17(1)(n) in Water (Prevention and Control of Pollution) Act, 1974 (n)to advise the State Government with respect to the location of any industry the carrying on of which is likely to pollute a stream or well;