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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Uttar Pradesh - Subsection

Section 54(g) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(g)the walls, ceilings and partitions of every latrine or urinal shall be white washed or colour washed once in every period of four months.