Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Punjab - Subsection Section 27(5) in Punjab State Veterinary Council Rules, 1997 (5)Save in exceptional circumstances, the extension of time shall be given to any Committee appointed by the Punjab Council under sub-rule (1) read with Section 40 of the Act.
