Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 92 in U.P. Revenue Code Rules, 2016 92. Rate of interest (Section 82). - When a mortgage with possession is substituted by a simple mortgage under the proviso to clause (c) of section 82(2), then such simple mortgage shall carry interest at the rate of 4 percent per annum.
