Supreme Court - Daily Orders
M/S. Kitex Garments Ltd. vs The Customs on 2 September, 2015
ITEM NO.86 REGISTRAR COURT. 2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M K HANJURA
Civil Appeal No(s). 8493/2014
M/S. KITEX GARMENTS LTD. Appellant(s)
VERSUS
THE CUSTOMS & CEN. EXCISE SET.COMM.&ORS. Respondent(s)
Date : 02/09/2015 This appeal was called on for hearing today.
For Appellant(s) Mr.Anil Kaushik,Adv.
Ms.Anunima Dwivedi,Adv.
Mr. K. C. Dua,Adv.
For Respondent(s) Mr.Sumanta S.bandyopadhyay,Adv.
Mr. B. Krishna Prasad,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The office report is that the Ld.counsel for the parties have failed to file the statement of case within the period stipulated under the rules. Viewed thus, the matter shall be processed for listing before the Hon'ble Court on its own turn.
(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.09.03 16:17:23 TLT Reason: