Punjab-Haryana High Court
Ananta Singh And Ors vs Financial Commissioner (Appeals), ... on 31 July, 2017
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
In the High Court of Punjab and Haryana at Chandigarh.
CWP-15155 of 2015
Decided on 31.7.2017
Ananta Singh and others
--Petitioners
Vs.
Financial Commissioner (Appeals) Punjab and others
--Respondents
CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN Present: Mr. Vivek Salathia, Advocate for the petitioners Mr.Sourav Khurana, DAG, Punjab Mr.G.S.Nagra, Advocate, for respondent Nos. 5 to 7. Rakesh Kumar Jain,J: (Oral) For orders, see judgment of even date recorded in Balwant Singh and another Vs. Financial Commissioner (Appeals) Punjab and others.
31.7.2017 (Rakesh Kumar Jain)
rr Judge
Whether Speaking/Reasoned: Yes/No.
Whether Reportable: Yes/No
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