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Punjab-Haryana High Court

Ananta Singh And Ors vs Financial Commissioner (Appeals), ... on 31 July, 2017

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

In the High Court of Punjab and Haryana at Chandigarh.


                          CWP-15155 of 2015
                          Decided on 31.7.2017


Ananta Singh and others


                                                         --Petitioners
            Vs.


Financial Commissioner (Appeals) Punjab and others


                                                         --Respondents

CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN Present: Mr. Vivek Salathia, Advocate for the petitioners Mr.Sourav Khurana, DAG, Punjab Mr.G.S.Nagra, Advocate, for respondent Nos. 5 to 7. Rakesh Kumar Jain,J: (Oral) For orders, see judgment of even date recorded in Balwant Singh and another Vs. Financial Commissioner (Appeals) Punjab and others.




31.7.2017                                     (Rakesh Kumar Jain)
rr                                                    Judge


            Whether Speaking/Reasoned:              Yes/No.

            Whether Reportable:                     Yes/No




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