Section 16(2)(d) in The M.P. Gram Nyayalaya Adhiniyam, 1996

[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

(d)for foreclosure, sale or redemption in the case of a mortgage or for the declaration of any other right to or interest in, immovable property;

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