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Supreme Court - Daily Orders

Rejanish K.V vs K. Deepa on 10 December, 2025

     ITEM NO.119                   COURT NO.1                 SECTION XI-B

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

     Civil Appeal No(s).3947/2020

     REJANISH K.V                                             Appellant(s)

                                          VERSUS

     K. DEEPA & ORS.                                          Respondent(s)

     IA No. 240744/2025 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 240747/2025 - EXEMPTION FROM FILING O.T.
     IA No. 234828/2025 - INTERVENTION APPLICATION
     IA No. 240823/2025 - INTERVENTION APPLICATION
     IA No. 234278/2025 - INTERVENTION APPLICATION
     IA No. 234043/2025 - INTERVENTION APPLICATION
     IA No. 240746/2025 - INTERVENTION APPLICATION
     IA No. 82306/2024 - INTERVENTION APPLICATION
     IA No. 246908/2025 - INTERVENTION APPLICATION
     IA No. 94827/2021 - INTERVENTION APPLICATION
     IA No. 240131/2025 - INTERVENTION APPLICATION
     IA No. 246902/2025 - INTERVENTION APPLICATION
     IA No. 228165/2025 - INTERVENTION/IMPLEADMENT
     IA No. 240724/2025 - INTERVENTION/IMPLEADMENT
     IA No. 240663/2025 - INTERVENTION/IMPLEADMENT
     IA No. 240176/2025 - INTERVENTION/IMPLEADMENT
     IA    No.   76147/2021    -    PERMISSION    TO   FILE    ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA   No.    154702/2022    -   PERMISSION    TO   FILE   ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA No. 126111/2020 - PERMISSION TO FILE LENGTHY LIST OF DATES
     IA No. 126110/2020 - PERMISSION TO PLACE ADDITIONAL FACTS AND
     GROUNDS
     IA No. 101031/2021 - REJOINDER
     IA No. 126108/2020 - STAY APPLICATION

     WITH
     R.P.(C) No. 867/2021 in W.P.(C) No. 405/2016 (X)
     IA No. 97477/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN
     COURT, IA No. 97478/2021 - EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT, IA No. 10317/2022 - INTERVENTION APPLICATION, IA
     No.     86075/2021    -     PERMISSION    TO     FILE    ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES

     R.P.(C) No. 868/2021 in W.P.(C) No. 414/2016 (X)
     IA No. 92054/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN
Signature Not Verified


     COURT
Digitally signed by
ARJUN BISHT
Date: 2025.12.10
17:47:31 IST
Reason:

     W.P.(C) No. 857/2021 (X)
     IA No. 93213/2021 - EXEMPTION FROM FILING O.T., IA No. 93212/2021 -

                                           1
STAY APPLICATION

R.P.(C) No. 996/2021 in C.A. No. 1703/2020 (III-A)
IA No. 266948/2025 - APPLICATION FOR TRANSPOSITION
IA No. 238719/2025 - APPLICATION FOR TRANSPOSITION
IA No. 106028/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 268099/2025 - INTERVENTION/IMPLEADMENT

W.P.(C) No. 864/2021 (X)
IA No. 93710/2021 - APPROPRIATE ORDERS/DIRECTIONS

Diary No(s). 18470/2021 (X)
IA No. 96352/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT, IA No. 283202/2025 - APPROPRIATE ORDERS/DIRECTIONS, IA
No.96355/2021 - CONDONATION OF DELAY IN FILING REVIEW PETITION, IA
No. 96350/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 277571/2025 - INTERVENTION APPLICATION

W.P.(C) No. 759/2017 (X)
IA No. 55346/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 80893/2017 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 96400/2020 - EARLY HEARING APPLICATION
IA No. 62897/2019 - INTERVENTION/IMPLEADMENT
IA    No.   46155/2020    -    PERMISSION    TO   FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA    No.   16575/2021    -    PERMISSION    TO   FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 270468/2024 - PERMISSION TO PLACE ADDITIONAL FACTS AND
GROUNDS

W.P.(C) No. 1278/2019 (X)
IA No. 133305/2021 - APPLICATION FOR PERMISSION
IA No. 159301/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 159302/2019 - EX-PARTE STAY
IA    No.   17607/2021    -    PERMISSION   TO    FILE     ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES

R.P.(C) No. 381/2021 in W.P.(C) No. 396/2018 (X)
IA No. 142106/2025 - INTERVENTION APPLICATION
IA    No.   83516/2021    -    PERMISSION   TO      FILE   ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES

R.P.(C) No. 385/2021 in C.A. No. 1700/2020 (III-A)
IA No. 131005/2024 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT
IA No. 257920/2025 - INTERVENTION APPLICATION
IA No. 289371/2025 - INTERVENTION/IMPLEADMENT
IA No. 95281/2021 - INTERVENTION/IMPLEADMENT

R.P.(C) No. 1027/2021 in W.P.(C) No. 405/2016 (X)
IA No. 101702/2020 - APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
VAKALATNAMA/OTHER DOCUMENT, IA No. 101700/2020 - EXEMPTION FROM
FILING C/C OF THE IMPUGNED JUDGMENT

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R.P.(C) No. 379/2021 in W.P.(C) No. 578/2018 (X)
IA No. 107067/2020 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT, IA No. 33107/2021 - APPLICATION FOR PERMISSION, IA
No.107069/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 140966/2021 - INTERVENTION APPLICATION, IA
No.267533/2025 – INTERVENTION/IMPLEADMENT, IA No. 266652/2025 -
INTERVENTION/IMPLEADMENT

MA No.179/2021 in W.P.(C) No. 405/2016 (X)
IA No. 126701/2020 - CLARIFICATION/DIRECTION

R.P.(C) No. 669/2021 in W.P.(C) No. 999/2019 (X)

R.P.(C) No. 380/2021 in W.P.(C) No. 222/2017 (X)
IA No. 41296/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT, IA No. 41297/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES

MA No.1050/2021 in C.A. No. 1698/2020 (XIV-A)
IA No. 60181/2021 - APPLICATION FOR PERMISSION
IA No. 60184/2021 - EXEMPTION FROM FILING O.T.
IA No. 60182/2021 - INTERVENTION/IMPLEADMENT
IA No. 60185/2021 - MODIFICATION OF COURT ORDER

R.P.(C) No. 781/2021 in W.P.(C) No. 316/2017 (X)
IA No. 70908/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT,   IA    No.   94142/2024   –   CLARIFICATION/DIRECTION,   IA
No.107880/2021     -      PERMISSION     TO      FILE    ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 70906/2021 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES

R.P.(C) No. 774/2021 in W.P.(C) No. 744/2019 (X)
IA    No.   72819/2021    -    PERMISSION   TO      FILE   ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES

R.P.(C) No. 780/2021 in W.P.(C) No. 602/2016 (X)
IA No. 75168/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT

R.P.(C) No. 853/2021 in W.P.(C) No. 1080/2019 (X)

R.P.(C) No. 621/2021 in C.A. No. 1698/2020 (XIV-A)
IA No. 227380/2024 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 34807/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 34804/2022 - INTERVENTION APPLICATION
IA No. 95875/2021 - INTERVENTION APPLICATION
IA No. 36260/2025 - INTERVENTION APPLICATION

R.P.(C) No. 782/2021 in W.P.(C) No. 639/2018 (X)
IA No. 85245/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT
IA No. 267087/2025 - APPLICATION FOR TRANSPOSITION

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IA No. 267071/2025 - APPLICATION FOR TRANSPOSITION
IA No. 266999/2025 - APPLICATION FOR TRANSPOSITION
IA No. 288306/2025 - APPLICATION FOR TRANSPOSITION
IA No. 274728/2025 - INTERVENTION APPLICATION
IA No. 279235/2025 - INTERVENTION/IMPLEADMENT
IA No. 267631/2025 - INTERVENTION/IMPLEADMENT

R.P.(C) No. 989/2021 in T.P.(C) No. 272/2018 (XI)
IA No. 106912/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT

R.P.(C) No. 835/2021 in C.A. No. 1704/2020 (III-A) IA No. 94945/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT R.P.(C) No. 836/2021 in C.A. No. 1706/2020 (III-A) FOR PERSONAL HEARING BEFORE THE COURT ON IA 95052/2021 IA No. 95050/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT R.P.(C) No. 1354/2021 in C.A. No. 1698/2020 (XIV-A) IA No. 43878/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES R.P.(C) No. 1042/2022 in W.P.(C) No. 999/2019 (X) IA No. 74132/2022 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT, IA No. 74134/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES C.A. No. 11390/2025 (III-B) IA No. 46607/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES W.P.(C) No. 827/2025 (X) IA No. 209996/2025 - GRANT OF INTERIM RELIEF, IA No. 209997/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES Date : 10-12-2025 These matters were called on for hearing today.

CORAM : HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE UJJAL BHUYAN HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH For Appellant(s) : Mr. S. P. Chaly, Sr. Adv.

Mr. George Poonthottam, Sr. Adv. Mr. K. M. Firoz, Adv.

Mr. Navaneeth Krishnan A.l, Adv. Ms. Silpa Sreekumar, Adv. Ms. Anne Mathew, AOR Mr. V. Giri, Sr. Adv.

Dr. Manish Singhvi, Sr. Adv. Mr. Anil Kaushik, Sr. Adv.

4

Mr. D. K. Devesh, AOR Ms. Barnali Basak, Adv. Mr. Abhishek Mishra, Adv. Mrs. Shashi Sharma, Adv. Mr. Rahul Narang, Adv. Ms. Shalini Haldar, Adv. Mr. Mehul M. Gupta, Adv. Mr. Mayank Gautam, Adv. Mr. Rajat Rana, Adv.

Mr. Sanyam Maan, Adv.

Mr. Saurabh Ajay Gupta, Adv. Mr. Suprabh Kumar Roshan, Adv. Mr. Shashank Kumar Saurav, Adv. Mr. Jitesh Saluja, Adv. Mr. Vinay Kumar Singh, Adv.

Mr. Md. Naushad Alam, AOR Mr. Saurabh Kansal, Adv.

Mr. Pankaj Kumar Mishra, AOR Mr. Pankaj Kumar Mishra, Adv. Mr. Archana Mishra, Adv.

Mr. Gopal Sankaranaryanan, Sr. Adv. Mr. Amol B. Karande, AOR Mr. Dhruv Gautam, AOR Mr. Devashish Chauhan, Adv. Ms. Madhura Mn, Adv.

Ms. Ansh Gulati, Adv.

Mr. Divyesh Pratap Singh, AOR Dr. Menaka Guruswamy, Sr. Adv. Mr. Nishe Rajen Shonker, AOR Mr. Abhilash M.R., Adv. Ms. Rupali Samuel, Adv. Mr. Lavkesh Bhambhani, Adv. Ms. Shaswati Parhi, Adv. Ms. Bhumika Yadav, Adv. Mr. Kashish Jain, Adv. Mr. Shaji J Kodankandath, Adv.

Mr. Nirmal Singh Shekhawat, Adv. Mr. Monis Khan, Adv.

Mr. Rinny Abraham, Adv. Mr. Rashid N. Azam, AOR Mr. Arvind P. Datar, Sr. Adv. Mr. Rahul Unnikrishnan, Adv. Ms. Tanvi Dubey, AOR Ms. Gayatri T., Adv.

5

Mr. Vansh Chauhan, Adv.

Mr. Aljo K. Joseph, AOR Mr. Rajesh Kumar, Adv. Mr. Virendra Mohan, Adv. Mr. Lalit Belwal, Adv. Mr. Saket Jee, Adv.

Mr. Rohit Kalra, Adv.

Mr. N Leela Vara Prasad, Adv.

Mr. Niraj Gupta, AOR Ms. Anshu Gupta, Adv.

Mr. Shubham Gupta, Adv. Ms. Siddhi Gupta, Adv.

Mr. Rajiv Ranjan Dwivedi, AOR M/S. Nuli & Nuli, AOR Mr. Anand Sanjay M Nuli, Sr. Adv. Ms. Akhila Wali, Adv.

Mr. Nanda Kumar K B, Adv.

Mr. Vivek Singh, AOR Mr. Chandra Bhushan Prasad, AOR Mr. Ajay Kumar Singh, AOR Mr. Paramjit Singh Patwalia, Sr. Adv. Mr. Santosh Kumar, AOR Ms. Richa Singh, Adv.

Mr. Shravanth Paruchuri, Adv. Ms. Natasha Dalmia, Adv. Ms. Hemlata Rawat, Adv. Ms. Deveshi Chand, Adv. Ms. Nehaol Venkateshwaran, Adv.

Mr. Karanvir Singh Khehar, Adv. Ms. Sunita Sharma, AOR Mr. Hari Om Singh Rajaur, Adv. Mr. Anurag Agarwal, Adv. Mr. Aditya Kumar, Adv. Ms. Vidhya Vijay Sing Pawar, Adv.

Mr. Rajive Bhalla, Sr. Adv. Mr. M. K. Ghosh, Adv.

Mr. Yajur Bhalla, Adv. Ms. Gauri Bedi, Adv.

Ms. Tina Garg, AOR For Respondent(s) :Mr. Sandeep Sudhakar Deshmukh, AOR Mr. Nishant Sharma, Adv. Mr. Ankur Savadikar, Adv. Mr. Mayur P. Saavarkar, Adv.

6

Ms. Sindoora Vnl, AOR Ms. Thithiksha Padmam, Adv.

Mr. Ashok Mathur, AOR Ms. Shradha Zutshi, Adv.

Mr. Arjun Garg, AOR Mr. Shobhit Jain, Adv. Ms. Sagun Srivastava, Adv. Mr. Saaransh Shukla, Adv. Ms. Muskan Bensla, Adv.

Mr. Sunil Kumar Jain, AOR Ms. Rashika Swarup, Adv.

Mr. Jagjit Singh Chhabra, AOR Mr. Yashvardhan, Adv.

Mr. Malak Manish Bhatt, AOR Mr. Ajit Kumar Sinha, Sr. Adv. Mr. Deepak Goel, AOR Mr. Amit Gupta, AOR Mr. Rajshekhar Rao, Sr. Adv. Mr. Amit Gupta, Adv.

Ms. Muskan Nagpal, Adv. Mr. Areeb Amanullah, Adv. Ms. Vishakha Gupta, Adv.

Ms. Asmita Singh, AOR Ms. Ankita Makan, Adv.

Mr. Maninderjit Singh Bedi, Advocate General Mr. Rajat Bhardwaj, A.A.G. Ms. Baani Khanna, AOR Mr. Robin Singh, Adv.

Mr. Kapil Balwani, Adv. Ms. Komal Thakkar, Adv.

Mr. Chander Uday Singh, Sr. Adv. Mr. Ems Anam, Adv.

Ms. Usha Nandini V., AOR Mr. Biju P Raman, Adv.

Mr. John Thomas Arakal, Adv. Ms. Bidya Mohanty, Adv. Ms. Katyayani Suhrud, Adv. Mr. Abhishek Kalaiyarasan, Adv.

Mr. Ankolekar Gurudatta, AOR 7 Mr. Kanhaiya Singhal, AOR Mr. Prasanna, Adv.

Mr. Ajay Kumar, Adv.

Ms. Nivedita Tiwari, Adv.

Mr. Jaideep Gupta, Sr. Adv. Mr. C. K. Sasi, AOR Dr. Kk Geetha, Adv.

Ms. Meena K Poulose, Adv. Ms. Racheeta Chawla, Adv. Ms. Riddhi Bose, Adv.

Ms. Sampriti Baksi, Adv. Mr. Sidharth Banerjee, Adv. Ms. Rishi Agarwal, Adv.

Ms. Deepanwita Priyanka, AOR Mr. Satyalipsu Ray, Adv.

Mr. Aman Panwar, A.A.G. Mr. Sanchit Garga, AOR Mr. Azmat Hayat Amanullah, AOR Ms. Rebecca Mishra, Adv.

Mr. Adarsh Upadhyay, AOR Ms. Pallavi Kumari, Adv. Mr. Shashank Pachauri, Adv.

Mr. Shrirang B. Varma, Adv. Mr. Siddharth Dharmadhikari, Adv. Mr. Aaditya Aniruddha Pande, AOR Mr. V. N. Raghupathy, AOR M/S. Devasa & Co., AOR Mr. Shekhar G Devasa, Sr. Adv. Mr. Manish Tiwari, Adv. Mrs. Thashmitha Muthanna, Adv. Mr. Shashi Bhushan Nagar, Adv.

Mr. Pradeep Misra, AOR Mr. M. K. Ghosh, Adv.

Ms. Tina Garg, AOR Mr. T. G. Narayanan Nair, AOR Ms. Devina Sehgal, AOR Mr. Yatharth Kansal, Adv. Mr. M. Srikanth Varma, Adv.

Mr. Ajay Kumar Singh, AOR 8 Mr. John Mathew, AOR Mr. Prashant Padmanabhan, AOR Mr. Pranjal Kishore , AOR Mr. Ajay Kumar Singh, AOR Mr. V. Elanchezhiyan, AOR Mr. Danish Saifi, Adv. Mr. Mohd Jawaid H Khan, Adv. Mr. Nasim Anwar, Adv.

Ms. Abida, Adv.

Mr. Shafik Ahmed, Adv. Mr. Sreejith P.r., Adv. Ms. Anju, Adv.

Mr. Emamuddin Aazmi, Adv.

Mr. Kshitij Mudgal, AOR Mr. Vikalp Mudgal, Adv. Mr. Amit Jay Singh, Adv. Mr. Ansh Mittal, Adv.

Mr. Chand Qureshi, AOR Mr. Pradeep Mohod, Adv. Mr. Rama Kant Sharma, Adv. Mr. Mohd Shahzad Ansari, Adv. Mr. Amit Kumar Sinha, Adv. Mr. Manoj Kumar Goyal, Adv. Mr. Aditya Prasad, Adv. Mr. Rajesh Pratap, Adv. Mr. Keshav Dev, Adv.

Mr. S. Krishnamoorthy, Adv. Mr. K.kumaravadivel, Adv. Mr. S Senthil Elagovan, Adv.

Mr. Arjun Garg, AOR Mr. Shobhit Jain, Adv. Ms. Sagun Srivastava, Adv. Mr. Saaransh Shukla, Adv. Ms. Muskan Bensla, Adv.

Mr. Santosh Kumar, AOR Mr. Ajay Kumar Singh, AOR Mr. Siddharth R. Gupta, Adv. Mr. Mrigank Prabhakar, AOR Mr. Aman Agarwal, Adv. Mr. Uddaish Palya, Adv. Ms. Surbhi Saxena, Adv. Mr. Siddharth Sahu, Adv. Ms. Astha Singh, Adv.

Mr. Triloki Nath Razdan, AOR 9 Mr. Abhishek Yadav, AOR Mr. Saurabh Yadav, Adv.

Mr. M.P. Parthiban, AOR Mr. Anurag Shukla, Sr. Adv. Mr. Sameer Shrivastava, AOR Ms. Aroma Khare, Adv.

Mr. Shashi Bhushan, Adv.

Ms. Rupali Panwar, Adv. Mr. Vishal Arun Mishra, AOR Mr. Himanshu Sharma, AOR Mr. Sandeep Singh, Adv. Mrs. Aditi Sharma, Adv. Mr. Arun Kumar Raghav, Adv. Ms. Kamlesh, Adv.

Ms. Richa Attrey, Adv. Mr. Varun Sharma, Adv. Mr. Rahul Kumar Singh, Adv.

Mr. Mrinal Kumar Sharma, AOR Mr. Ramnesh Kumar Sahu, Adv. Mr. Harshit Sisodia, Adv. Mr. Rohit Kumar, Adv.

Mr. Nirmal Singh Shekhawat, Adv. Mr. Monis Khan, Adv.

Mr. Rinny Abraham, Adv. Mr. Rashid N. Azam, AOR Mr. Ajit Kumar Sinha, Sr. Adv. Mr. Deepak Goel, AOR Mr. Pawas Agarwal, AOR Mr. Naresh Kumar, AOR Mr. T. Singhdev, Adv.

Mr. Prateek Bhatia, AOR Mr. Rajesh Mishra, Adv. Ms. Yamini Singh, Adv. Mr. Tanishq Shrivastava, Adv. Mr. Abhijit Chakravarty, Adv. Mr. Bhanu Gulati, Adv. Mr. Sourabh Kumar, Adv. Mr. Vedant Sood, Adv.

Mr. V. Giri, Sr. Adv.

Dr. Manish Singhvi, Sr. Adv. Mr. Anil Kaushik, Sr. Adv. Mr. D. K. Devesh, AOR 10 Ms. Barnali Basak, Adv.

Mr. Abhishek Mishra, Adv. Mrs. Shashi Sharma, Adv. Mr. Rahul Narang, Adv. Ms. Shalini Haldar, Adv. Mr. Mehul M. Gupta, Adv. Mr. Mayank Gautam, Adv. Mr. Rajat Rana, Adv.

Mr. Sanyam Maan, Adv.

Mr. Saurabh Ajay Gupta, Adv. Mr. Suprabh Kumar Roshan, Adv. Mr. Shashank Kumar Saurav, Adv. Mr. Jitesh Saluja, Adv. Mr. Vinay Kumar Singh, Adv.

Mr. Vivek Sharma, AOR Dr. Vijay Kumar Sharma, Adv.

Mr. A M Bujor Barua, Sr. Adv. Mr. A Deb Kumar, Adv.

Mrs. A Deepa, Adv.

Mr. Subash Ch. Sabat, Adv. Mr. Pranaya Kumar Mohapatra, AOR Mr. Abhijit Banerjee, AOR Mr. Ankit Swarup, AOR Mr. Shailesh Madiyal, Sr. Adv. Mr. Chandrashekhar A. Chakalabbi, Adv. Mr. Chandrashekhar A. Chakalabbi, AOR Mr. Ashish Pandey, AOR Mr. Vivek Sharma, AOR Dr. Vijay Kumar Sharma, Adv.

Mr. Y. Raja Gopala Rao, AOR Mr. Jasbir Singh Malik, Adv. Ms. Prachi Sohi, Adv.

Ms. Pooja Devi, Adv.

Mr. Varun Punia, AOR UPON hearing the counsel the Court made the following O R D E R Post the matters on 17.12.2025.

(ARJUN BISHT) (PREETHI T.C.) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR 11