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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(b) in Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955.

(b)the expression "date of vesting" when used-
(i)in sub-section (1), sub-section (2) with reference to clauses (a), (b), (c), (e) and (f) and sub-section (3) of Section 3 and in Section 34, means the date of publication of this Act in the Official Gazette;
(ii)"elsewhere in this Act" means the date appointed by the Government under clause (b) of sub-section (3) of Section 1;