Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(v) in The Kerala Headload Workers Act, 1978

(v)dismantling, demolishing and shifting of old building materials or equipments including their transportation which is not for industrial or commercial purpose; or