Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] State of Haryana - Subsection Section 3(5) in The Haryana Development and Regulation of Urban Areas Act, 1975 (5)[ Each colony may comprise of one or more licenses with contiguous land pockets.] [Substituted by Haryana Act No. 5 of 2009, dated 18.3.2009.]
