Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] State of Goa - Subsection Section 66(12) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975 (12)The Examiner shall report the cases of malpractice, if identified by him/her during assessment, immediately to the moderator for further action.
