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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(1)(b) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(b)All the four Regional Chief Engineers and Engineer in-Chief of Water Resources Organisation, Chief Engineer, Agricultural Engineering Department and Director of Agriculture; and