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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(1)(c) in Jammu and Kashmir Ombudsman for Panchayats Act, 2014

(c)where the irregularity involves loss or waste or misuse of the fund of the Panchayat, realize such loss from those who are responsible for such irregularity ; and