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[Cites 2, Cited by 35]

Bombay High Court

Samashi Dish Industries Thr. Zakir ... vs State Of Maharashtra (Summons To Be ... on 20 October, 2023

Author: G.S. Patel

Bench: G.S. Patel

                                                                   Board Sr.No.:-956

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 12877 OF 2023

 Shripati Kishtiya Pamu                        ....PETITIONER
              V/S
 State Of Maharashtra Thr Government Pleader....RESPONDENT

And Ors WITH WRIT PETITION NO. 12958 OF 2023 Prakash Bapurao Aarsude ....PETITIONER V/S State Of Maharashtra Thr Government Pleader....RESPONDENT And Ors WITH WRIT PETITION NO. 12895 OF 2023 Shashikant Baswant Mane ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 12912 OF 2023 Deo Enterprises ....PETITIONER V/S State Of Maharashtra And Anr ....RESPONDENT WITH Page 1/8 ::: Uploaded on - 21/10/2023 ::: Downloaded on - 22/10/2023 03:32:42 ::: WRIT PETITION NO. 12913 OF 2023 Namdev Bhimrao Kanekar ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 12914 OF 2023 Vaman Dnyandev Gaikwad ....PETITIONER V/S State Of Maharshtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 12966 OF 2023 Kiran Madhav Adhav ....PETITIONER V/S State Of Maharashtra And Anr ....RESPONDENT WITH WRIT PETITION NO. 12910 OF 2023 Irasanga Tamanna Potdar ....PETITIONER V/S State Of Maharashtra And Anr ....RESPONDENT WITH WRIT PETITION NO. 12950 OF 2023 Ramgun Rajavansh Yadav ....PETITIONER V/S State Of Maharashtra And Anr ....RESPONDENT WITH Page 2/8 ::: Uploaded on - 21/10/2023 ::: Downloaded on - 22/10/2023 03:32:42 ::: WRIT PETITION NO. 12917 OF 2023 Suresh Machindra Madake ....PETITIONER V/S State Of Maharashtra And Anr ....RESPONDENT WITH WRIT PETITION NO. 12952 OF 2023 Narendra Amrut Patel ....PETITIONER V/S State Of Maharashtra (summons To Be Served....RESPONDENT On The Learned Government Pleader )and Ors WITH WRIT PETITION NO. 12925 OF 2023 Shreeyash Mallikarjur Koodi ....PETITIONER V/S State Of Maharashtra (summons To Be Served....RESPONDENT On The Learned Government Pleader )and Ors WITH WRIT PETITION NO. 12947 OF 2023 Sunita Sagar Kolhatkar ....PETITIONER V/S State Of Maharashtra (summons To Be Served....RESPONDENT On The Learned Government Pleader )and Ors WITH WRIT PETITION NO. 12937 OF 2023 Balasaheb Tapkir ....PETITIONER V/S Page 3/8 ::: Uploaded on - 21/10/2023 ::: Downloaded on - 22/10/2023 03:32:42 ::: State Of Maharashtra Thr Government Pleader....RESPONDENT And Ors WITH WRIT PETITION NO. 12931 OF 2023 Allahuddhin Nurhasan Ansari ....PETITIONER V/S State Of Maharashtra Thr Government Pleader....RESPONDENT And Ors WITH WRIT PETITION NO. 12942 OF 2023 Balasahe Vitthal Pacharane ....PETITIONER V/S State Of Maharashtra (summons To Be Served....RESPONDENT On The Learned Government Pleader )and Ors WITH WRIT PETITION NO. 12908 OF 2023 Changdev Jagannath Dhurve ....PETITIONER V/S State Of Maharashtra (summons To Be Served....RESPONDENT On The Learned Government Pleader )and Ors WITH WRIT PETITION NO. 12892 OF 2023 Ratansingh Jaluram Thakur ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH Page 4/8 ::: Uploaded on - 21/10/2023 ::: Downloaded on - 22/10/2023 03:32:42 ::: WRIT PETITION NO. 12919 OF 2023 Sharmila Santosh Ghodake ....PETITIONER V/S State Of Maharashtra (summons To Be Served....RESPONDENT On The Learned Government Pleader )and Ors WITH WRIT PETITION NO. 12923 OF 2023 Amol Anil Shirodkar ....PETITIONER V/S State Of Maharashtra (summons To Be Served....RESPONDENT On The Learned Government Pleader )and Ors WITH WRIT PETITION NO. 12889 OF 2023 Ramavadh Shekhraj Chouhan ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 12886 OF 2023 Najirshah Hidaytulla Jamadar ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 12904 OF 2023 Yogendra Sanjay Shahade ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT Page 5/8 ::: Uploaded on - 21/10/2023 ::: Downloaded on - 22/10/2023 03:32:42 ::: WITH WRIT PETITION NO. 12911 OF 2023 Samashi Dish Industries Thr. Zakir Husein ....PETITIONER Sheikh V/S State Of Maharashtra (summons To Be Served....RESPONDENT On The Learned Government Pleader )and Ors WITH WRIT PETITION NO. 12939 OF 2023 Ghanshaym Vitthalrao Khaladkar ....PETITIONER V/S State Of Maharashtra (summons To Be Served....RESPONDENT On The Learned Government Pleader )and Ors WITH WRIT PETITION NO. 12961 OF 2023 Shashikant Baswant Mane ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 12963 OF 2023 Vinod Balkrishna Nachane ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 12883 OF 2023 Ashok Parashuram Bhagwat ....PETITIONER Page 6/8 ::: Uploaded on - 21/10/2023 ::: Downloaded on - 22/10/2023 03:32:42 ::: V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 12900 OF 2023 Vinod Pandurangrao Pade ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 12969 OF 2023 Mahaling Shivaji Honrao ....PETITIONER V/S State Of Maharashtra Thr Government Pleader....RESPONDENT And Ors WITH WRIT PETITION NO. 12929 OF 2023 Leena V Dsouza ....PETITIONER V/S State Of Maharashtra Thr Government Pleader....RESPONDENT And Ors WITH WRIT PETITION NO. 12956 OF 2023 Shambhu Sharanyya Gombimath ....PETITIONER V/S State Of Maharashtra Thr Government Pleader....RESPONDENT And Ors WITH Page 7/8 ::: Uploaded on - 21/10/2023 ::: Downloaded on - 22/10/2023 03:32:42 ::: WRIT PETITION NO. 12935 OF 2023 Soham Sagar Kolhatkar 45 ....PETITIONER V/S State Of Maharashtra Thr Government Pleader....RESPONDENT And Ors WITH WRIT PETITION NO. 12953 OF 2023 Jyoti Nagesh Suryawanshi ....PETITIONER V/S State Of Maharashtra Thr Government Pleader....RESPONDENT And Ors WITH WRIT PETITION NO. 12944 OF 2023 Rohitkumar Gulabrao Gore ....PETITIONER V/S State Of Maharashtra Thr Government Pleader....RESPONDENT And Ors CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 20th October, 2023 P.C. :

Due to paucity of time, stand over to 02/11/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 8/8 ::: Uploaded on - 21/10/2023 ::: Downloaded on - 22/10/2023 03:32:42 :::