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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(xiii) in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses) Rules, 2003

(xiii)Resultant vacancies will be open to all the candidates below the rank of candidates who have not joined the course and the candidates who are absent in the earlier selection. Resultant vacancies shall be filled by the candidates belonging to the same category of the students as those who have not joined the course or vacated the seat.