Allahabad High Court
Abdul Gani & Others vs State Of U.P. & Others on 6 July, 2010
Bench: Amar Saran, Yogesh Chandra Gupta
Court No. - 46 Case :- CRIMINAL MISC. WRIT PETITION No. - 22363 of 2008 Petitioner :- Abdul Gani & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- Kamal Kishor Mishra Respondent Counsel :- Govt. Advocate Hon'ble Amar Saran J.
Hon'ble Yogesh Chandra Gupta,J. List revised.
None appears to press the writ petition. It is accordingly dismissed. Interim order, if any, stands vacated. Order Date :- 6.7.2010 Zh