Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

Abdul Gani & Others vs State Of U.P. & Others on 6 July, 2010

Bench: Amar Saran, Yogesh Chandra Gupta

Court No. - 46
Case :- CRIMINAL MISC. WRIT PETITION No. - 22363 of 2008

Petitioner :- Abdul Gani & Others
Respondent :- State Of U.P. & Others
Petitioner Counsel :- Kamal Kishor Mishra
Respondent Counsel :- Govt. Advocate

Hon'ble Amar Saran J.

Hon'ble Yogesh Chandra Gupta,J. List revised.

None appears to press the writ petition. It is accordingly dismissed. Interim order, if any, stands vacated. Order Date :- 6.7.2010 Zh