Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 2008 in The Hotel-Receipts Tax Act, 1980 2008. [9th December, 1980]An Act to impose a special tax on gross receipts of certain hotels.Be it enacted by Parliament in the Thirty-first year of the Republic of India as follows:
