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State of Punjab - Section

Section 66A in The Punjab Factory Rules, 1952

66A. [ Buildings and Structures. [Added vide Punjab Government Notification No. G.S.R.85/C.A. 63/48/Section 112/Amd.(16)77, dated 25th August, 1977.]

- No building, wall, chimney, bridge, tunnels, road, gallery, stairway, ramp, floor, platform, staging, or other structure, whether of a permanent or temporary character, shall be constructed, situated or maintained in any factory, in such a manner as to cause risk of bodily injury.