Section 12 in The Establishment Of New Medical Colleges, Opening Of Higher Courses Of Study And Increase Of Admission Capacity In Medical Colleges Regulation, 1993

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Union of India - Section

Section 12 in The Establishment Of New Medical Colleges, Opening Of Higher Courses Of Study And Increase Of Admission Capacity In Medical Colleges Regulation, 1993

12. means of financing the project cost: including contribution of the applicant, grants and donations, equity and terms loans, and other sources, if any;