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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Kerala - Subsection

Section 18(2)(c) in Kerala Forest (Regulation of Sawmills and Other Wood-based Industrial Units) Rules, 2012

(c)On receipt of a report from the distribution licensee or transmission licensee under the Electricity Act, 2003 (36 of 2003) or from Commercial Tax Authorities requesting for the cancellation of the licence.