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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Maharashtra - Subsection

Section 15(c) in The Maharashtra Miscellaneous Alienations (in Hyderabad Enclaves) Abolition Act, 1965

(c)if there are any trees or structures on the land, the amount of compensation shall be the market value of such trees or structures, as the case may be;