Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Manipur - Subsection Section 2(k) in Manipur Ropeways Act, 2015 (k)"promoter" means:(i)"the State Government;(ii)"a local authority;(iii)"any person;(iv)"any body corporate, firm or any society registered under the provisions of any law for the time being in force;
