Punjab-Haryana High Court
Haryana State Industrial Development ... vs Siri Chand And Others on 23 August, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 2968 of 2008 (O&M)
Haryana State Industrial Development Corporation Ltd.
....Appellant
Versus
Siri Chand and others
...Respondents
CORAM : Hon'ble Mr. Justice Rajesh Bindal Present:- Mr. H.S. Hooda, Senior Advocate with Mr. Kamal Sehgal, Advocate for the appellant.
None for the land owners.
Mr. Ashish Gupta, AAG Haryana. RAJESH BINDAL J For orders, see detailed reasons recorded in a separate order passed today in RFA No. 3323 of 2005, titled as Haryana State Industrial Development Corporation and another Versus Gindori and others.
(RAJESH BINDAL) 23.8.2010. JUDGE Reema