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[Cites 0, Cited by 11] [Entire Act]

Union of India - Section

Section 1 in The Electricity (Amendment) Act, 2003

1. Short title and commencement.-

(1)This Act may be called the Electricity (Amendment) Act, 2003 .
(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.