Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 20 in Punjab Apartment and Property Regulation Rules, 1995 20. Form of application. - Application for enforcement of conveyance deed under sub-section (1) of section 16 shall be made in form APR IX. [Sections 16(1) and 45(2)(m).]
