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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1)(b) in The Maharashtra Godawari Marathwada Irrigation Development Corporation Act, 1997

(b)two non-official members to be appointed . . . . . . .Vice-Chairpersons; by the State Government.