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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Gujarat - Subsection

Section 31(4) in The Gandhidham (Development and Control on Erection of Buildings) Act, 1957

(4)Any rescission or modifications so made by the State Legislature shall be published in the Official Gazette and shall thereupon take effect.] [Sub-sections (3) and (4) were substituted for the original section by Gujarat 12 of 1966, section 6 (2).]