Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 160] [Entire Act] State of West Bengal - Subsection Section 160(1) in The Calcutta Municipal Corporation Act, 1980 (1)The accounts of the Corporation shall audited from time to time by the State Government or by auditors appointed in that behalf by it.
