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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(7) in The Dedicated Freight Corridor Railway General Rules, 2018

(7)Whenever there is a need to indicate to the loco pilot which one of the two or more diverging routes is set for him, a route indicator, as described in sub-rule (3), (4) and (5) of the rule 19, shall be provided on the post of the starter or intermediate starter signal.