Punjab-Haryana High Court
Joginder Kaur vs Bimla Devi on 19 February, 2015
Author: Amit Rawal
Bench: Amit Rawal
217
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
RSA-2429 of 2013
Date of Decision : 19.02.2015.
Joginder Kaur
....Appellant
Versus
Bimla Devi
....Respondent
CORAM: HON'BLE MR. JUSTICE AMIT RAWAL Present: None.
AMIT RAWAL, J. [Oral] There is no representation on behalf of the appellant.
Even on the last date also no one has put in appearance on behalf of the appellant.
Dismissed for non prosecution.
(AMIT RAWAL) JUDGE February 19, 2015 prince rana PRINCE RANA 2015.02.21 15:32 I attest to the accuracy and integrity of this document