Himachal Pradesh High Court
Pitamber Dutt Verma vs . State Of H.P. & Ors. on 26 April, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Pitamber Dutt Verma vs. State of H.P. & Ors.
CWP No. 3742 of 2021 26.4.2022 Present: Mr. V.S. Chauhan, Senior Advocate with .
Mr. Rajul Chauhan, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Shiv Pal Manhans Additional Advocates General, Mr. Yudhvir Singh Thakur and Mr. Bhupinder Thakur, Deputy Advocates General for the respondents-State.
Mr. Rajinder Thakur, CGSC, for respondent r No.5.
Learned counsel for respondent No. 5 prays for and is granted four weeks' further time to file reply.
List on 31.05.2022. In the meantime, reply on behalf of the remaining respondents be also filed.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 26th April, 2022 (himani) ::: Downloaded on - 26/04/2022 20:12:40 :::CIS