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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(13) in Sardar Patel University Act, 1955

(13)to grant such diplomas and certificates to, and to provide such lectures, instruction and training, for persons not being enrolled students of the University as the University may determine by the [Statutes, Ordinance and Regulations] [These words were substituted for the words 'Statutes and Ordinances', by Gujarat 8 of 1966, section 5(3).];