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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(86) in The Greater Noida Industrial Development Area Building Regulations, 1992

(86)"Verandah" means privy with at least one side open to the outside with the exception of one metre parapet on the upper floors to be provided on the open side.