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Punjab-Haryana High Court

Greater Mohali Area Development ... vs Natha Singh And Others on 26 November, 2012

Author: Surya Kant

Bench: Surya Kant

IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH


                                         CWP No. 21409 of 2012

                                         Date of decision: 26.11.2012


Greater Mohali Area Development Authority

                                               ..... Petitioner


                 Versus

Natha Singh and others

                                               ..... Respondents



CORAM: HON'BLE MR. JUSTICE SURYA KANT
       HON'BLE MR.JUSTICE R.P. NAGRATH

PRESENT: Mr. Sanjeev Sharma, Senior Advocate with
         Mr. Shekhar Verma, Advocate, for the petitioner.

           Mr. Manvinder S. Dalal, Advocate, for respondent No. 1.

           Ms. Munisha Gandhi, Addl. AG, Punjab.



SURYA KANT, J. (ORAL)

For orders, see CWP No. 9462 of 2012, Natha Singh Versus GMADA and others.

                                               ( SURYA KANT )
                                                   JUDGE



November 26, 2012                              ( R.P. NAGRATH )
rishu                                               JUDGE